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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1)(g) in Indian Stamp Act (Chhattisgarh Prevention of undervaluation of Instruments) Rules 1975

(g)number and date of the CollectorÂ’s order which is appealed against, [***] [Omitted by Notification No. F-10/66/2003/CT (R)/V (81), dated 28-8-2003]