Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 28 in The Assam Criminal Law (Amendment) Act, 1934 28. Publication of rules. - All rules made under this Act shall be published in the official Gazette and on such publication shall have effect as if enacted in this Act.
