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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Uttar Pradesh - Subsection

Section 43(2)(g) in The Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956

(g)the manner and the form in which the compensation statement shall be prepared under Section 20;