Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] State of Maharashtra - Subsection Section 55(2)(d) in The Maharashtra Agricultural Debtors Relief Act, 1947 (d)the manner of giving notice and publication of general notice and the form of statement to be submitted under section 14;