Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102A] [Entire Act] State of Maharashtra - Subsection Section 102A(1) in Maharashtra Factories Rules, 1963 (1)All women whose duty terminates or starts after 7.00 p.m. and before 6.00 a.m. should be provided with free conveyance from their residence to factory and back.