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Union of India - Section

Section 21H in Motor Vehicles Act, 1939

21H. Certain provisions of Chapter II to apply to conductor's licence.

- The provisions of sub-section (2) of section 6, sub-section (1) of section 9, sections 10, 11 and 18, sub-section (1) of section 19 and section 20 shall, so far as may be, apply in relation to a conductor's licence, as they apply in relation to a driving licence.