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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(t) in Andhra Pradesh Core Digital Data Authority (Effective Delivery of e-Services) Act, 2017

(t)"Unique Number for Identification of Core Entity (UNICORE)" means the number assigned to a core entity in such method as may be notified by regulation, and different methods may be prescribed for assigning UNICOREs to different types of core entities.