Delhi High Court - Orders
Mool Chand vs Union Of India & Ors on 10 January, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4528/2015
MOOL CHAND ..... Petitioner
Through: Mr. Sunil Bansal, Ms. Sumi Anand
and Ms. Vishnushree Dalmia,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Yeeshu Jain and Ms. Jyoti Tyagi,
Advocates for LAC/L&B.
Mr. Dhruv Tamta, Advocate for R-3.
Mr. Dev P. Bhardwaj, CGSC for
UOI.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 10.01.2019 Arguments heard. Judgment reserved.
S.MURALIDHAR, J SANJEEV NARULA, J JANUARY 10, 2019 nk