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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(c) in The Orissa State Electricity (Supply) Rules, 1962

(c)in the case of bonds : the name, address and description of each holder from time to time of bonds of the class to which the register relates, a statement of the amount of the bonds held by him, the periods for which they are issued, and the property (if any) on which they are charged, and, if the bonds are secured by a trust deed, the numbers and dates of the certificates issued to him as thereinafter provided, or if the bonds are not so secured, the number of each bond held by him and the date of registration of each bond and the date on which the same is paid off.