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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Gujarat - Subsection

Section 67(4)(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)prescribe the duties of, and exercise supervision and control over the acts and proceedings of, all municipal officers and servants appointed under Chapter XX and, subject to the regulations, dispose of all questions relating to the service of the said officers and servants and their pay, privileges and allowances;