Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iv) in Rajasthan Electricity Regulatory Commission (Distribution Licensee’s Standards of Performance) Regulations, 2003

(iv)Complaints against non-registration of complaints and failure to perform within the lime limits and/or to meet the performance targets, as specified in these regulations, shall be made to the concerned Executive Engineer and in case of unsatisfactory disposal of complaint to Superintending Engineer (O & M).