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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(5) in Madhya Pradesh Mediation Rules, 2016

(5)In appropriate cases, the Mediation Centre may invite any person/persons, other then those who are involved in the pending litigation to join the Mediation for the purpose of finding comprehensive.and complete solutions including an expert pertaining to any field.