Section 8(2) in Chhattisgarh Auxiliary Armed Police Force Act, 2011
(2)The training curriculum shall, among other matters, include -(i)arms training of six months for the use of such firearms as prescribed;(ii)community policing;(iii)intelligence gathering;(iv)first aid and medical care;(v)basic knowledge of human rights;(vi)basic knowledge of criminal law and procedure.
