Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(2) in Indraprastha Institute of Information Technology Delhi Act, 2007 (2)The members of the Finance Committee other than the Director and professor, shall hold office so long as they continue as members of the Board of Governors;
