Bombay High Court
Revannath Ramchandra Khandare vs The State Of Maharastra And Ors on 23 March, 2023
Author: Sandeep V. Marne
Bench: S.V. Gangapurwala, Sandeep V. Marne
Rane 1/1 sr.50
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 5874 OF 2021
Shri. Revannath Ramchandra Khandare .....Petitioner
V/s.
The State of Maharashtra and Ors. .....Respondents
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Mr. Rajaram V. Bansode, Advocate for the petitioner.
Mr. B.V. Samant, AGP for State.
CORAM : S.V. GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATE : 23 MARCH, 2023.
rd
P.C. :
1. The learned Counsel for the petitioner, seeks time to place on record, the subsequent developments. Leave granted. Stand over to 28 April, 2023.
th (SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 24/03/2023 ::: Downloaded on - 25/03/2023 10:21:32 :::