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Bombay High Court

Revannath Ramchandra Khandare vs The State Of Maharastra And Ors on 23 March, 2023

Author: Sandeep V. Marne

Bench: S.V. Gangapurwala, Sandeep V. Marne

Rane                                              1/1                                       sr.50


          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                 CIVIL APPELLATE JURISDICTION
                 WRIT PETITION NO. 5874 OF 2021


Shri. Revannath Ramchandra Khandare                                .....Petitioner
          V/s.
The State of Maharashtra and Ors.                                  .....Respondents


                                ------
Mr. Rajaram V. Bansode, Advocate for the petitioner.
Mr. B.V. Samant, AGP for State.


                         CORAM : S.V. GANGAPURWALA, ACJ &
                                         SANDEEP V. MARNE, J.
                        DATE :           23 MARCH, 2023.
                                             rd



P.C. :


1. The learned Counsel for the petitioner, seeks time to place on record, the subsequent developments. Leave granted. Stand over to 28 April, 2023.

th (SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) ::: Uploaded on - 24/03/2023 ::: Downloaded on - 25/03/2023 10:21:32 :::