Telangana High Court
M/S Modi Builders Realtors P Ltd., vs Income Tax Officer, on 25 November, 2020
Author: M.S.Ramachandra Rao
Bench: M.S.Ramachandra Rao
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND
HONOURABLE SRI JUSTICE T.AMARNATH GOUD
I.T.T.A. No.166 of 2012
JUDGMENT:(Per Sri Justice M.S.Ramachandra Rao) Learned counsel for the appellant filed a memo dt.21-11-2020 seeking permission to withdraw the appeal.
Granting permission as sought, this Appeal is dismissed as withdrawn. No costs.
As a sequel, miscellaneous petitions pending, if any, shall stand closed.
____________________________ M.S.RAMACHANDRA RAO, J _______________________ T.AMARNATH GOUD, J Date: 25-11-2020 Vsv