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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(d) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(d)"Area of Transmission" means the area stated in the transmission licence within which the Transmission Licensee is authorised to establish, operate and maintain transmission lines and transmission system.