Jammu & Kashmir High Court
Union Of India vs Avny Lavasa Deputy Commissioner on 19 September, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr.No. 07
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP (S) No. 249/2022 in
OWP No. 1497/2018
Union of India .... Appellant(s)/ Petitioner(s)
Through :- None
V/s
Avny Lavasa Deputy Commissioner ....Respondent(s)
Jammu & Ors.
Through :-
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
19.09.2022 None present. Await appearance, adjourned. List on 29.09.2022.
(Javed Iqbal Wani) Judge Jammu:
19.09.2022 Manan