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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(1) in Gujarat Elementary Education Rules, 2010

(1)Each Education Committee shall be constituted of 15 members, of which 10 members shall be elected by the Municipality from amongst its members and 5 members shall be nominated by the State Government, from amongst Educationists, awardees teachers and serving or retired Government Officers.