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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Uttar Pradesh - Subsection

Section 59(vi) in U.P. Security Prisoners Rules, 1972

(vi)Knives, arms, ropes, strings, bamboos, ladders, sticks, all materials of whatever description which are capable of being converted into string or rope of chain, any article likely to facilitate escape, or implements of any kind.