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[Cites 0, Cited by 0] [Section 100] [Entire Act]

Union of India - Subsection

Section 100(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)In the existing installation where risers are located near landing station, crane operations or vessel operations, either the risers shall be relocated to safe area or protection measures shall be incorporated to reduce the risk.