Section 37 in The M.P. Madhyastham Adhikaran Regulations, 1985
37. Dress for the parties.
- A legal practitioner or as the case may be, a presenting officer shall appear before the Tribunal in his professional dress, if any, and if there is no such dress then-(i)if a male, in a closed collared coat and trousers, or in a lounge suit;(ii)if a female, in a sari or any other customary dress of a sober colour.
