Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 285] [Entire Act] State of Maharashtra - Subsection Section 285(2) in Maharashtra Land Revenue Code, 1966 (2)The amount of the survey fee payable under sub-section (1) shall be regulated by the Collector in accordance with the rules made by the State Government in that behalf.
