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State of Tamilnadu - Section
Section 17 in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998
17.
In addition to the tariff, as specified in clause 14, the Board shall also levy service charges for defraying the cost of purchase and installation, maintenance, repairs, renewal of meters. The service charges shall be as mentioned below:-| Size of meter | Rupee/ Paise per month of part there of |
| 15 mm | 0.50 |
| 20 mm | 0.50 |
| 25 mm | 0.50 |
| 40 mm | 4.00 |
| 50 mm | 6.00 |