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State of Tamilnadu - Section

Section 17 in The Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998

17.

In addition to the tariff, as specified in clause 14, the Board shall also levy service charges for defraying the cost of purchase and installation, maintenance, repairs, renewal of meters. The service charges shall be as mentioned below:-
Size of meter Rupee/ Paise per month of part there of
15 mm 0.50
20 mm 0.50
25 mm 0.50
40 mm 4.00
50 mm 6.00
Meter service charges shall become payable from the date on which the metre fixed and no ‘deduction shall be allowed in respect of any period during which the meter is not registering correctly or is under repair has been removed for renewal or repairs.