Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Jharkhand - Subsection Section 14(1)(c) in Bihar Documents Writers' Licensing Rules, 1968 (c)for being guilty of participation in any illegal transaction or unfair dealing by a servant in the registration office to which he is attached;