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[Cites 0, Cited by 0] [Section 49(9)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(9)(b) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(b)If both the family pensions are payable the rate mentioned in sub-regulation the amount of two pensions shall be ted to two hundred and fifty rupees per mensem.