Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Maharashtra - Subsection

Section 49(g) in The Maharashtra Irrigation Act, 1976

(g)whenever and so long as it is necessary to stop or regulate such supply for the purpose of conservation of the canal water;