Gujarat High Court
Apar Industries Ltd. vs Natwarsinh Naharsinh Sindha on 28 January, 2019
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt, A.G.Uraizee
C/LPA/1273/2003 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 1273 of 2003
In SPECIAL CIVIL APPLICATION NO. 2284 of 2002
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APAR INDUSTRIES LTD.
Versus
NATWARSINH NAHARSINH SINDHA
==========================================================
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C/LPA/1273/2003 ORDER
Appearance:
MR DG CHAUHAN(218) for the PETITIONER(s) No. 1
MR.VARUN K.PATEL(3802) for the RESPONDENT(s) No. 2
MS VIDHI J BHATT(6155) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 28/01/2019
COMMON ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Mr. D.G. Chauhan, learned advocate for the petitioner seeks time to which Ms. Vidhi Bhatt, learned advocate for the respondent No.1 has no objection. Put up on 20 th February, 2019.
(S.R.BRAHMBHATT, J) (A.G.URAIZEE, J) Z.G. SHAIKH Page 5 of 5