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[Cites 0, Cited by 0] [Section 125(5)] [Section 125] [Entire Act]

State of Bihar - Subsection

Section 125(5)(ii) in The Bihar Motor Vehicles Rules, 1992

(ii)when the trailer is being used in a public place, no part of the body of any person so carried in such a trailer is more than three meters above the ground level; and