Section 105(b) in The U.P. Fundamental Rules

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State of Uttar Pradesh - Subsection

Section 105(b) in The U.P. Fundamental Rules

(b)to join a new post-

(i)on return from leave on average pay of not more than four months' duration, or

(ii)when he has not had sufficient notice of his appointment to the new post, on return from leave other than that specified in sub-clause (i); or