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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(4) in The M.P. Van Upaj (Vyapar Viniyaman) Kastha Niyam, 1973

(4)The issue of registration certificate will be in addition to the requirements of the provisions of the Madhya Pradesh Land Revenue Code, 1959 (No. 20 of 1959) or the rules made thereunder.