Supreme Court - Daily Orders
R. Padmaja Rani vs Ajay Kumar And Neeraj Kumar on 4 May, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
CHAMBER MATTER SECTION XIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2232/2016 In SLP(C) No. 7119/2016
R. PADMAJA RANI AND ORS. Petitioner(s)
VERSUS
AJAY KUMAR AND NEERAJ KUMAR AND ANR. Respondent(s)
(with appln. (s) for permission to file additional documents and
office report)
Date : 04/05/2016 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
By Circulation
UPON perusing papers the Court made the following
O R D E R
The review petition is dismissed in terms of the signed order.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.05.04 15:20:58 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) NO(s). 2232 OF 2016 IN SLP(C) NO(s). 7119 OF 2016 R. PADMAJA RANI AND ORS. Petitioner(s) VERSUS AJAY KUMAR AND NEERAJ KUMAR AND ANR. Respondent(s) O R D E R We have considered the averments in the review petition. Having regard to the facts and issues involved, in our opinion, no case for review is made out. There is no error apparent on the face of record.
Hence, the Review Petition is dismissed.
......................J. (J. CHELAMESWAR) ......................J. (ABHAY MANOHAR SAPRE) NEW DELHI MAY 4, 2016.