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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(a) in Chandigarh Advertisement Control Order, 1954

(a)Advertisement boards carried on vehicle shall not exceed 10 feet in height from the ground level and 7½ feet in width or the width of the vehicle, which ever is less, and shall bear the number and date of the sanction granted by the Chief Administrator in respect thereof.