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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

(2)The shortest route is that by which the travelling member can most speedily reach his destination by the ordinary mode of travelling.Note. - The ordinary mode of travelling between places connected by rail is that which travellers habitually use, viz., the railway.