Jammu & Kashmir High Court
Gh. Mohd. Sheikh vs State Of J&K on 23 November, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Admission Cause List
Case No. 229
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through video conference)
CRM(M) No. 356/2019
CrlM No. 850/2019
Gh. Mohd. Sheikh .....Appellant(s)/Petitioner(s)
Through :- None
V/s
State of J&K .....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
23.11.2020 Present none.
Adjourned.
List again on 16.02.2021.
(Dhiraj Singh Thakur) Judge JAMMU 23.11.2020 (Naresh) NARESH KUMAR 2020.11.24 15:53 I attest to the accuracy and integrity of this document