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Jammu & Kashmir High Court

Gh. Mohd. Sheikh vs State Of J&K on 23 November, 2020

Author: Dhiraj Singh Thakur

Bench: Dhiraj Singh Thakur

                                                                                Admission Cause List
                                                                                       Case No. 229

                                HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU
                                               (Through video conference)


                                                                 CRM(M) No. 356/2019
                                                                 CrlM No. 850/2019

           Gh. Mohd. Sheikh                                          .....Appellant(s)/Petitioner(s)

                                    Through :- None
                                   V/s
           State of J&K                                                          .....Respondent(s)
                                    Through :- None


           Coram:              HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                      ORDER

23.11.2020 Present none.

Adjourned.

List again on 16.02.2021.

(Dhiraj Singh Thakur) Judge JAMMU 23.11.2020 (Naresh) NARESH KUMAR 2020.11.24 15:53 I attest to the accuracy and integrity of this document