Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] State of Rajasthan - Subsection Section 150(2) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (2)Amendments may be moved for the reduction of the whole grant or for the reduction or omission of the items of the grant is composed.
