Chattisgarh High Court
Smt. Shyambala vs Kamal Kishore Modi on 26 October, 2016
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
W.P.(Art. 227)No.607/2015
Page 1 of 2
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Petition (Art. 227) No.607 of 2015
Smt. Shyambala, aged 42 years, W/o Shri Suresh Agrawal, R/o
Old Power House, In front of Rama Residency, P.O. & P.S. Torwa,
Revenue and Civil Distt. Bilaspur (C.G.)
{Defendant No.9(2)}
---- Petitioner
Versus
1. Kamal Kishore Modi, S/o Late Kanhiyalal Modi, aged about 66
years, R/o D-204, Krishna Vihar, Vidyanagar, Bilaspur, Revenue
and Civil Distt. Bilaspur (C.G.), Pin 495004
(Plaintiff)
2. Dinesh Modi, S/o Late Kanhaiyalal Modi, aged about 49 years, R/o
In front of Government School, Dayalband, P.O. & P.S. Tarbahar,
Revenue and Civil Distt. Bilaspur (C.G.)
(Def. No.2)
3. Smt. Laxmi Agrawal, aged about 65 years, D/o Late Kanhaiyalal
Modi, R/o E/C 4/4 Executive Colony, Budharaja, P.O. Budharaja,
P.S. Sambalpur, Revenue & Civil Distt. Sambalpur (Odisa), Pin
768001
(Def. No.3)
4. Smt. Usha Khemka, W/o Santosh Khemka, D/o Late Kanhiyalal
Modi, aged about 62 years, R/o Dipti Medical 07 Tarachand Dutt
Street, P.O.T.D. Street, Kolkata, West Bengal, Pin 700073
(Def. No.4)
5. Smt. Aruna Jhanjhadia, W/o Ashok Kumar, D/o Late Kanhaiya Lal
Modi, aged about 57 years, R/o Mrwaripara, Sambalpur, P.S.
Sambalpur, Revenue & Civil Distt. Sambalpur (Odisa), Pin 768001
(Def. No.5)
6. Smt. Manju Agrawal, W/o Shri Vinod Kumar, D/o Late Kanhaiyalal
Modi, aged about 54 years, R/o H.I.G. B/139, Phase 3, Kalinga
Vihar, Chand, P.O. Chand, Raurkela, Revenue & Civil Distt.
Raurkela (Odisa) Pin 768002
(Def. No. 6)
7. Smt. Premlata Jalan, W/o Shri Paresh Jalan, D/o Late Kanhaiyalal
Modi, aged about 50 years, R/o Samleswari Fertilizer, Khetrajpur,
P.O. Sambalpur, P.S. Sambalpur, Revenue & Civil Distt.
Sambalpur (Odisa)
(Def. No.7)
W.P.(Art. 227)No.607/2015
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8. Smt. Sarla Modi, W/o Late Basant Modi, Daughter In Law of Late
Kanhaiyalal Modi, aged about 55 years, R/o Radheshyam
Pachariwale, Budhwari Road, Dongargarh, P.O. & P.S.
Dongargarh, Revenue & Civil Distt. Rajnandgaon (C.G.), Pin
494003
(Def. No.8A)
9. Smt. Sharda Agrawal, W/o Shri Ghanshyam Agrawal, Grand
Daughter of Late Kanhaiyalal Modi, aged about 31 years, R/o
Shyam Aaloo Bhandar, Khetrajpur, P.O. Sambalpur, P.S.
Sambalpur, Revenue & Civil Distt. Sambalpur (Odisa), Pin 768001
(Def. No.8B)
10. Smt. Sharadha Agrawal, W/o Shri Naurang Agrawal, Grand
Daughter of Late Kanhaiyalal Modi, aged about 28 years, R/o
Shyam Aaloo Bhandar, Khetrajpur, P.O. Sambalpur, P.S.
Sambalpur, Revenue & Civil Distt. Sambalpur (Odisa), Pin 768001
(Def. No.8C)
---- Respondents
For Petitioner: Mr. Avinash Mishra, Advocate. For Respondent No.1: Mr. Amit Kumar, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 26/10/2016
1. By the impugned order, the trial Court has rejected the application under Order 13 Rule 10 of the CPC filed by the petitioner defendant No.9(2). Now, defendant No.9(2) has already filed certified copy of the document and as such, this writ petition has become infructuous.
2. Accordingly, the writ petition is dismissed as having become infructuous. No order as to costs.
Sd/-
(Sanjay K. Agrawal) Judge Soma