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[Cites 0, Cited by 0] [Section 272(1)] [Section 272] [Entire Act]

State of Rajasthan - Subsection

Section 272(1)(c) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(c)the special medical service,is referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff, laboratory and other equipments.