Section 20(2) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
(2)Subject to the provisions of the Act and these rules and notwithstanding anything contained in the bye-laws, ordinarily the resolutions passed in a meeting of a Town Vending Committee shall be simple majority with not less than one third of the members of the Town Vending Committee present for voting.
