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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in Atomic Minerals Concession Rules, 2016

(2)Within two months from the date of receipt of the application, the Directorate shall make an assessment pursuant to Sub-rule (5) of rule 4 and follow the procedure specified in Sub-rule (6) of rule 4.