Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] Union of India - Subsection Section 255(b) in The Railway Protection Force Rules, 1987 (b)the judicial Officers Protection Act, 1850 in so far as the members dischargingmagisterial powers and functions under 17 are concerned.
