Allahabad High Court
Barati Lal And Others vs Union Of India on 20 November, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 6884 of 2002 Applicant :- Barati Lal And Others Opposite Party :- Union of India Counsel for Applicant :- P.K.Gupta Counsel for Opposite Party :- S.S.C.,B.N. Singh,N.I.Jafri,Syed Zafar Moonis Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this application.
2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2002.
3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.
4. Dismissed accordingly.
Order Date :- 20.11.2019 AK