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Allahabad High Court

Barati Lal And Others vs Union Of India on 20 November, 2019

Author: Sudhir Agarwal

Bench: Sudhir Agarwal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 6884 of 2002
 

 
Applicant :- Barati Lal And Others
 
Opposite Party :- Union of India
 
Counsel for Applicant :- P.K.Gupta
 
Counsel for Opposite Party :- S.S.C.,B.N. Singh,N.I.Jafri,Syed Zafar Moonis
 

 
Hon'ble Sudhir Agarwal,J.
 

1. Called in revise. None appeared to press this application.

2. This is an application filed under Section 482 Cr.P.C. It is an old matter pending since 2002.

3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.

4. Dismissed accordingly.

Order Date :- 20.11.2019 AK