Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Maharashtra - Subsection Section 6(b) in Maharashtra Local Authority Members' Disqualification Act, 1986 (b)[* **] [Deleted by Maharashtra Act 8 of 1997, (w.e.f. 29-4-1996).]
