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Delhi High Court - Orders

Manoj Verma And Anr vs Union Of India And Ors on 11 April, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                          $~42
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 9641/2017
                                 MANOJ VERMA AND ANR.                          ..... Petitioners
                                                   Through:   None.

                                                   versus

                                 UNION OF INDIA AND ORS.                       ..... Respondents
                                                   Through:   Mr Bhagwan Swarup Shukla, CGSC,
                                                              Advocate for UOI.

                                 CORAM:
                                 HON'BLE MR. JUSTICE NAJMI WAZIRI
                                 HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                   ORDER

% 11.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

Renotify on 02.09.2022.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL11, 2022/sk Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:15.04.2022 11:59:10