Delhi High Court - Orders
Manoj Verma And Anr vs Union Of India And Ors on 11 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9641/2017
MANOJ VERMA AND ANR. ..... Petitioners
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr Bhagwan Swarup Shukla, CGSC,
Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 11.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Renotify on 02.09.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL11, 2022/sk Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:15.04.2022 11:59:10