Supreme Court - Daily Orders
Gagan Banga vs The State Of West Bengal on 22 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
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ITEM NO.46 COURT NO.16 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1861/2023 in W.P.(Crl.) No.166/2023
(Arising out of impugned final judgment and order dated 04-07-2023
in W.P.(Crl.) No. No. 166/2023 passed by the Supreme Court of
India)
GAGAN BANGA & ANR. Petitioner(s)
VERSUS
THE STATE OF WEST BENGAL & ORS. Respondent(s)
(FOR ADMISSION and IA No.138072/2023-MODIFICATION OF COURT ORDER
IA No. 138072/2023 - MODIFICATION OF COURT ORDER)
WITH
MA 1862/2023 in W.P.(Crl.) No. 166/2023 (X)
(FOR RECALLING THE COURTS ORDER ON IA 150965/2023
IA No. 150965/2023 - RECALLING THE COURTS ORDER)
Date : 22-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Talha Abdul Rahman, AOR
Mr. Rudra Pratap, Adv.
Mr. M Shaz Khan, Adv.
Ms. Gayatri Dahiya, Adv.
Mr. Adnan Yousuf, Adv.
Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Abhinav Agrawal, AOR
Mr. Kartik Sharma, Adv.
For Respondent(s) Mr. Sunil Fernandes, Adv.
Ms. Anju Thomas, Adv.
Ms. Mantika Haryani, Adv.
Ms. Priyansha Sharma, Adv.
Ms. Muskan Surana, Adv.
Signature Not Verified
Ms. Astha Sharma, AOR
Digitally signed by
Vijay Kumar
Date: 2023.09.22
Mr. Udai Khanna, Adv.
17:01:35 IST
Reason:
Mr. Rudra Pratap, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Mr. M. Shaz Khan, Adv.
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Ms. Gayatri Dahiya, Adv.
Mr. Adnan Yousuf, Adv.
Mr. Zeeshan Diwan , AOR
Mr. B.K. Satija, AOR
Mr. Harsh Saxena, Adv.
Ms. Dewangan Kiran Bala, Adv.
Ms. Preeti, Adv.
Ms. Sairica Raju, Adv.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. M.K. Maroria, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Miscellaneous Application No.1861/2023 in W.P.(Crl.) No.166/2023 In view of the letter circulated by learned counsel for the applicant seeking adjournment, the matter stands adjourned for two weeks.
MA 1862/2023 in W.P.(Crl.) No. 166/2023:
In view of the letter circulated by learned counsel for the applicant seeking adjournment, the matter stands adjourned for two weeks.
List the matters on 03.10.2023.
(VIJAY KUMAR) (MATHEW ABRAHAM) COURT MASTER (SH) COURT MASTER (NSH)