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Supreme Court - Daily Orders

Gagan Banga vs The State Of West Bengal on 22 September, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

                                                 1

     ITEM NO.46                         COURT NO.16                 SECTION X

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

            Miscellaneous Application No.1861/2023 in W.P.(Crl.) No.166/2023

     (Arising out of impugned final judgment and order dated 04-07-2023
     in W.P.(Crl.) No. No. 166/2023 passed by the Supreme Court of
     India)

     GAGAN BANGA & ANR.                                             Petitioner(s)

                                                VERSUS

     THE STATE OF WEST BENGAL & ORS.                                Respondent(s)

     (FOR ADMISSION and IA No.138072/2023-MODIFICATION OF COURT ORDER
     IA No. 138072/2023 - MODIFICATION OF COURT ORDER)

     WITH
     MA 1862/2023 in W.P.(Crl.) No. 166/2023 (X)
     (FOR RECALLING THE COURTS ORDER ON IA 150965/2023
     IA No. 150965/2023 - RECALLING THE COURTS ORDER)

     Date : 22-09-2023 These matters were called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)            Mr. Talha Abdul Rahman, AOR
                                  Mr. Rudra Pratap, Adv.
                                  Mr. M Shaz Khan, Adv.
                                  Ms. Gayatri Dahiya, Adv.
                                  Mr. Adnan Yousuf, Adv.

                                  Mr. Rakesh Dwivedi, Sr. Adv.
                                  Mr. Abhinav Agrawal, AOR
                                  Mr. Kartik Sharma, Adv.


     For Respondent(s)            Mr. Sunil Fernandes, Adv.
                                  Ms. Anju Thomas, Adv.
                                  Ms. Mantika Haryani, Adv.
                                  Ms. Priyansha Sharma, Adv.
                                  Ms. Muskan Surana, Adv.
Signature Not Verified
                                  Ms. Astha Sharma, AOR
Digitally signed by
Vijay Kumar
Date: 2023.09.22

                                  Mr. Udai Khanna, Adv.
17:01:35 IST
Reason:


                                   Mr. Rudra Pratap, Adv.
                                  Mr. Shreekant Neelappa Terdal, AOR
                                   Mr. M. Shaz Khan, Adv.
                                  2

                    Ms. Gayatri Dahiya, Adv.
                    Mr. Adnan Yousuf, Adv.

                    Mr. Zeeshan Diwan , AOR

                    Mr. B.K. Satija, AOR
                    Mr. Harsh Saxena, Adv.
                    Ms. Dewangan Kiran Bala, Adv.
                    Ms. Preeti, Adv.

                    Ms. Sairica Raju, Adv.
                    Mr. Zoheb Hussain, Adv.
                    Mr. Annam Venkatesh, Adv.
                    Mr. M.K. Maroria, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

Miscellaneous Application No.1861/2023 in W.P.(Crl.) No.166/2023 In view of the letter circulated by learned counsel for the applicant seeking adjournment, the matter stands adjourned for two weeks.

MA 1862/2023 in W.P.(Crl.) No. 166/2023:

In view of the letter circulated by learned counsel for the applicant seeking adjournment, the matter stands adjourned for two weeks.
List the matters on 03.10.2023.
(VIJAY KUMAR)                                    (MATHEW ABRAHAM)
COURT MASTER (SH)                                COURT MASTER (NSH)