Bombay High Court
Wallace Flour Mill Co. Pvt. Ltd vs Ashwin Kumar Lulla And Ors on 12 June, 2019
Author: Sandeep K. Shinde
Bench: Sandeep K. Shinde
Sr. No. 539 WP 6633 2019.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 6633 OF 2019
Wallace Four Mill Company Pvt. Ltd. ... Petitioner
Vs
Ashwin Kumar Lulla & Ors. ... Respondents
ALONGWITH WRIT PETITION NO. 5033 OF 2019 Sir Mathuradas Vissanji Education Trust ... Petitioner Vs Ashwin Kumar Lulla & Ors. ... Respondents Mr. Sanjeev Kadam, Rishir Daulat, Barbara Andrade i/b. TRD Associates in WP 6633/2019, Advocate for the Petitioner. Mr. Santosh Parad, Advocate for Respondent No. 1. Mr. Anil R. Mishra, Advocate for Respondents No. 1 & 2 in WP 5033/2019.
CORAM : SANDEEP K. SHINDE J.
DATE : June 12th, 2019 P.C. :
1. Not on board. Taken on board.
2. Leave to amend Writ Petition No. 6633 of 2019. Amendment be carried out within fourteen days.
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3. On the backdrop of order dated 26.04.2019 passed in Writ Petition No. 5033 of 2019 along with Writ Petition (L) 13089 of 2019, the Learned Trial Judge is requested to defer the hearing in the suit beyond 19th August, 2019.
4. Place it for admission on 09.08.2019.
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