Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 89 in The Meghalaya Police Act, 2010

89. Training.

It shall be the duty of the Accountability Commission to ensure that all its members, and other staff is regularly trained, inter alia, about:
(a)technical and legal issues related to departmental inquiries;
(b)specific forms of human rights violation; and
(c)appropriate handling of victims of police abuse