Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Article 118] [Constitution] Constitution Subarticle Article 118(1) in Constitution of India (1)Each House of Parliament may make rules for regulations, subject to the provisions of this Constitution, its procedure and the conduct of its business.
