Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Punjab - Subsection

Section 63(iv) in The Punjab Motor Vehicles Rules, 1989

(iv)particulars of members of the transport society, transport company or transport firm alongwith certificate from the Registrar, Co- operative Societies, Punjab, the Registrar of Firms, Punjab, or the Registrar of Companies, as the case may be, alongwith parentage, present address and permanent address of such partners or members;