Himachal Pradesh High Court
Uoi & Others vs . Mes Contract Workers & Others on 28 June, 2024
UOI & others vs. MES Contract Workers & others .
CWP No. 3172 of 2021 28.6.2024 Present: Mr. Balram Sharma, DSGI with Mr. Rajinder Thakur, CGC, for the petitioners.
Mr. J. L. Bhardwaj, Sr. Advocate with Mr. Sanjay Bhardwaj, Advocate, for respondents, No. 1 to 17 and 19 to 23.
List on 5.7.2024.
r (Satyen Vaidya)
Judge
28th June, 2024
(kck)
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